LAWS(P&H)-2019-4-411

SHIVINDER SINGH Vs. BUTA SINGH

Decided On April 03, 2019
SHIVINDER SINGH Appellant
V/S
BUTA SINGH Respondents

JUDGEMENT

(1.) This appeal has arisen out of the acceptance of Criminal Misc. No.A-839-MA of 2016 granting leave to file appeal vide order dtd. 9/8/2018 passed by this Court.

(2.) Notice of motion was issued to the respondent.

(3.) Mr. Anantdeep Singh Sandhu, learned Advocate has appeared on behalf of the respondent and contested this appeal.