POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND ANOTHER Vs. DARSHAN KAUR CHEEMA AND ANOTHER

JUDGEMENT

(1.) This judgment shall dispose of two writ petitions, bearing CWP No.19442 of 2018 and CWP No.22189 of 2018 as the issues raised therein are identical.

(2.) However, the facts are being referred from CWP No.19442 of 2018.

(3.) The Postgraduate Institution of Medical Education and Research (for short 'PGI'), has filed this Writ Petition impugning the order dated 12.03.2018 of the Central Administrative Tribunal, Chandigarh Bench, whereby, OA No.060/00689/2016 filed by respondent No.1, has been allowed.