(1.) CM-1657-C-2019 Appeal is restored.
(2.) Application is disposed of.
(3.) In the considered view of this Court, the following substantial question of law arise for consideration:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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