BALBIR KAUR Vs. KULDEEP SINGH

JUDGEMENT

(1.) Mr. Amit Kundra, Advocate, has caused appearance on behalf of respondent No.3.

(2.) The claimant is in appeal seeking enhancement of compensation awarded by Motor Accidents Claims Tribunal, S.A.S. Nagar (Mohali) (in short 'the Tribunal') on account of death of Prem Singh in a motor vehicular accident that took place on 17/4/2007.

(3.) The Tribunal has awarded compensation of Rs.1,45,000.00 detailed hereunder:- ------------------------------------------------------------------------------------------------------------------------------------ Monthly income of the deceased Rs.5000.00 Deduction for personal expenses 50% Multiplier 4 Loss of consortium Rs.10,000.00 Expenses on funeral Rs.10.000 Expenses on transportation of dead body Rs.5000.00 ------------------------------------------------------------------------------------------------------------------------------------