(1.) Allowed as prayed for.
(2.) For the reasons stated in the application which is duly supported by an affidavit, delay of 43 days in re-filing the appeal is condoned.
(3.) CM. stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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