LAWS(P&H)-2019-10-5

SUKHWANT KAUR Vs. HARPAL SINGH

Decided On October 04, 2019
SUKHWANT KAUR Appellant
V/S
HARPAL SINGH Respondents

JUDGEMENT

(1.) Vide this common order, CR No.3548 of 2018 titled Sukhwant Kaur and others Vs. Harpal Singh and others, CR No.3014 of 2019 titled Sukhwant Kaur and others Vs. Harpal Singh and others and CR No.3017 of 2019 titled Sukhwant Kaur and others Vs. Harpal Singh and others are being disposed of. Common facts are being noticed.

(2.) In CR No.3548 of 2018, petitioners have assailed the order dated 11.01.2018 passed by Civil Judge (Junior Division), Panipat, vide which suit of plaintiffs/petitioners was dismissed against defendant No.2 under Order 9 Rule 2 CPC.

(3.) In CR Nos.3014 and 3017 of 2019, petitioners have laid challenge to the order dated 25.02.2019 passed by Civil Judge (Junior Division), Panipat vide which application for stay of proceedings was dismissed.