AJAY MEHRA Vs. SURINDER SINGH

JUDGEMENT

(1.) Heard.

(2.) The complainant filed application under Section 311 Cr.P.C., 1973 for recalling of witnesses DW-2 Rahul Verma, DW-3 Anand Kumar, DW-4 Dinesh Kumar and DW-5 Gurwinder Singh for their cross-examination with the plea that his earlier counsel had not cross-examined these witnesses.

(3.) Vide order dated 16.08.2018, learned trial Court allowed the application with the observations in para 5 as follows: