LAWS(P&H)-2019-11-276

SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS

Decided On November 01, 2019
SHAMSHER SINGH Appellant
V/S
State Of Haryana And Others Respondents

JUDGEMENT

(1.) This application is for placing on record Annexure A-1.

(2.) Application is allowed and Annexure A-1 annexed with the application is taken on record.

(3.) Notice in the application.