(1.) Application is allowed as prayed for. Delay of 55 days in re- filing the appeal is condoned.
(2.) CM stands disposed of.
(3.) In compliance of the order dtd. 21/11/2018, the cost stands deposited.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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