(1.) Learned counsel for the petitioner, after arguing for some time, prays for permission to withdraw the present petition with liberty to avail alternative remedy.
(2.) In view of the prayer made by counsel for the petitioner, the present petition is dismissed as withdrawn with liberty aforesaid.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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