LAWS(P&H)-2019-8-173

ANIL CHANANA Vs. KISAN SALES CORPORATION

Decided On August 21, 2019
Anil Chanana Appellant
V/S
Kisan Sales Corporation Respondents

JUDGEMENT

(1.) By this order, CRM-M-42980 and CRM-M-47854 of 2017 filed under Section 482 of the Code of Criminal Procedure shall stand disposed of. Facts of both the cases are similar and the issue which requires determination is also same. Hence, the facts are being taken from CRM-M- 42980-2017.

(2.) Anita Daing, Director of Amira Pure Foods Private Limited, Head Office, Plot No.54, MG Road, Prakarti Marg, Mahrauli, Delhi-110030."?

(3.) The aforesaid application has been allowed by similarly worded order which is extracted as under:-