REGENT COMPUTRONICS PVT. LTD.

ASHOK KUMAR Appellant

V/S

GURDEV SINGH Respondents

Referred Judgements :-

DHRINDER PAL GUPTA VS. JIVA LAL [REFERRED TO]
RAKESH WADHAWAN VS. JAGDAMBA INDUSTRIES CORPORATION [REFERRED TO]
HARJIT SINGH UPPAL VS. ANUP BANSAL [REFERRED TO]
RAJAN ALIAS RAJ KUMAR VS. RAKESH KUMAR [REFERRED TO]
ANIL KUMAR VS. GHANSHYAM DASS [REFERRED TO]
RAJ BALA VS. SURENDER SINGH [REFERRED TO]
BIRINDER KHULLAR VS. MANINDER SINGH [REFERRED TO]
CHAND KUMAR AHUJA VS. GURDARSHAN SINGH GILL [REFERRED TO]
M/S. IMPERIAL GARDENS PVT. LTD VS. J.P. SINGLA [REFERRED TO]
KANTA VS. AVINASH KAUR [REFERRED TO]
AJIT SINGH VS. HARJIT KAUR [REFERRED TO]

JUDGEMENT

(1.) All the above mentioned revision petitions shall stand disposed of by this common order as the parties involved are the same and the issue involved too is identical.

(2.) All the above mentioned revision petitions have been filed against the impugned order of the Rent Controller, Ludhiana as well as the Appellate Authority upholding the eviction order passed against the petitioner-tenant on the ground of non-payment of rent.

(3.) For the convenience of the Court, the facts are taken from Civil Revision-7058 of 2015.

Click here to view full judgment.

ASHOK KUMAR Vs. GURDEV SINGH

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address