(1.) CRM-14168-2015 Prayer in this application under Sec. 5 of the Limitation Act is for condonation of delay of 82 days in filing the appeal.
(2.) Heard.
(3.) For the reasons mentioned in the application, delay of 82 days in filing the appeal is condoned. CRM stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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