(1.) By these petitions filed under the provisions of Section 439 of the Cr.P.C, the petitioner seeks the concession of 'regular bail'.
(2.) On 24.07.2019, the following order had been passed in these petitions:-
(3.) A photocopy of this order be placed on the file of the other connected case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN