(1.) C.M. No. 4610 -C of 2009
(2.) THIS is an application under Section 151 of the Code of Civil Procedure for condoning the delay of 74 days in re -filing the appeal.
(3.) THIS is an application under Section 5 of the Limitation Act for condoning the delay of two days in filing the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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