PREMPAL GANDHI Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

CIT V. SMT SUDARSHAN GUPTA [REFERRED TO]
CIT V. RAJIV GARG AND ORS. [REFERRED TO]
CCE V. ADHUNIK STEELS LTD. [REFERRED TO]
CIT V. SHANKERLAL NEBHUMAL UTTAMCHANDANI [REFERRED TO]
CIT V. RAJNISH NATH AGGARWAL [REFERRED TO]
G C GHOSH VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SURESH CHANDRA MITTAL [REFERRED TO]
K P MADHUSUDHANAN VS. COMMISSIONER OF INCOME TAX COCHIN [REFERRED TO]
T ASHOK PAI VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KOHINOOR IMPEX P LTD [REFERRED TO]
AGARWAL F C VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. BETA NEPTHOL LTD [REFERRED TO]
HARIGOPAL SINGH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ORIENTAL POWER CABLE LTD [REFERRED TO]
DILIP N. SHROFF KARTA OF N. D. SHROFF VS. JOINT COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. UNION ELECTRIC CORPORATION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SURAJ BHAN [REFERRED TO]
RAJESH CHAWLA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUDARSHAN GUPTA [REFERRED TO]