NARENDER PARASHAR Vs. JAGBIR SINGH

JUDGEMENT

(1.) HEARD . Delay of 274 days in filing this appeal is condoned as per reasons mentioned in this application.

(2.) LEAVE granted. Criminal Misc. No. 530-MA of 2008

(3.) I have heard the learned counsel for the appellant, besides perusing the impugned order with due care and circumspection. The impugned order dated 5.11.2007 reads in the following terms :-