LAWS(P&H)-2009-2-189

SADHU SINGH Vs. THE STATE OF PUNJAB

Decided On February 11, 2009
SADHU SINGH Appellant
V/S
The State Of Punjab Respondents

JUDGEMENT

(1.) FOR orders, see R.F.A. No. 1005 of 1991 titled as Dalip Singh v. The State of Punjab, of even date.