LAWS(P&H)-2009-1-71

SARVJIT KAUR Vs. DALJIT SINGH

Decided On January 30, 2009
Sarvjit Kaur Appellant
V/S
DALJIT SINGH Respondents

JUDGEMENT

(1.) REVIEW Application 23-CII of 2007 has been filed by Inderjit Kaur in the following circumstances.

(2.) INDERJIT Kaur's husband Daljit Singh was previously married to Sarvjit Kaur on April 22, 1983 at Nabha according to the Hindu rites. They had two sons, Gurpreet Singh (born in 1984) and Gurjot Singh (born in 1985). Daljit Singh was in the Indian Navy and retired on August 31, 1991. Daljit Singh filed the petition for divorce on September 3, 1997.

(3.) INDERJIT Kaur had got married to Daljit Singh on July 4, 2002. Unfortunately, Daljit Singh died on December 10, 2004 but from this marriage they had a daughter, born posthumously on February 18, 2005, named Gurleen Kaur.