(1.) CM No. 2145 -CII of 2009
(2.) FOR the reasons mentioned in the application, delay in re -filing the appeal is hereby condoned. CM is disposed of. FAO No. 625 of 2009.
(3.) IN the pleadings of the parties, following issues were framed:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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