REGENT COMPUTRONICS PVT. LTD.

HARVINDER SINGH Appellant

V/S

STATE OF HARYANA Respondents

Referred Judgements :-

PARDEEP KUMAR V. STATE (U.T.) CHANDIGARH [REFERRED TO]
VIR SINGH CHAUHAN V. STATE (DELHI) [REFERRED TO]
DES RAJ V. STATE OF HARYANA [REFERRED TO]
MAHABIR V. STATE OF HARYANA [REFERRED TO]
TIRATH RAM V. STATE OF PUNJAB [REFERRED TO]
BHAGELOO V. STATE OF U.P. [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI V. TEK CHAND BHATIA [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
BRAHAM DASS VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
KRISHAN GOPAL SHARMA VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
STATE OF BIHAR VS. RAMDARAS AHIR [REFERRED TO]
ANURAG BAITHA VS. STATE OF BIHAR [REFERRED TO]
MOHINDER SINGH VS. STATE OF CHANDHIGARH [REFERRED TO]
SAT PAL VS. STATE OF HARYANA [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA [REFERRED TO]
MAHAVIR VS. STATE THROUGH GOVT. FOOD INSPECTOR [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [REFERRED TO]
BEHARI LAL VS. STATE [REFERRED TO]
KRISHAN KUMAR NARANG VS. STATE (UNION TERRITORY) CHANDIGARH [REFERRED TO]

JUDGEMENT

(1.) PRESENT revision petition has been filed by Harvinder Singh son of Makhan Singh.

(2.) KIRPAL Singh, Food Inspector, had inspected the premises of the accused on 28.12.1993 at 1.30 P.M. and found accused in possession of 8 Kgs. of turmeric powder which was meant for public sale. The turmeric powder (haldi) was stored in a tin. Kirpal Singh, Food Inspector, after following the necessary procedure, purchased 450 grams of turmeric powder and had divided 450 grams of turmeric powder into three equal parts and was kept in three dry, clean and empty bottles. The turmeric powder was sent to the Public Analyst who opined that the same was not in accordance with the specifications given under the Prevention of Food Adulteration Act, 1954 (hereinafter referred to as "the Act").

(3.) KIRPAL Singh, Food Inspector, appeared as PW.1 and Dr. T.R. Giridhar as PW.2.

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HARVINDER SINGH Vs. STATE OF HARYANA

Referred Judgements :-

JUDGEMENT

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