KARTARO BAI Vs. STATE OF PUNJAB AND ORS.

JUDGEMENT

(1.) THE petition is disposed of with liberty to the petitioner to file a representation/complaint before S.S.P. Ferozepur and S.H.O., Police Station, Guruharsai clearly depicting her grievance. In case any such representation/ complaint is filed within a period of 15 days from today, the same will be decided within a period of one month thereafter. By looking into the allegations, if deemed appropriate, necessary steps be taken in accordance with law.