(1.) FROM the perusal of the record, I find that power of attorney has not been signed by any Advocate representing the appellants. Thus, there is no properly instituted appeal before this Court.
(2.) DISMISSED . Appeal dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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