(1.) C.M. No. 3976 -C of 2009
(2.) THIS is an application under Section 5 of the Limitation Act for condoning the delay of 27 days in filing the appeal.
(3.) IT is settled law that party should not be allowed to suffer for the fault on the part of the counsel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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