LAWS(P&H)-1998-11-142

JASWINDER SINGH Vs. STATE OF PUNJAB

Decided On November 02, 1998
JASWINDER SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) HEARD .

(2.) ACCORDING to the prosecution, one truck loaded with 40 bags of poppy husk, each containing 40 kgs. of poppy-husk, were recovered on 1.11.1997.