LAWS(P&H)-1998-3-98

SNEH LATA VERMA Vs. BALDEV RAJ MONGA

Decided On March 19, 1998
SNEH LATA VERMA Appellant
V/S
BALDEV RAJ MONGA Respondents

JUDGEMENT

(1.) CHALLENGE in this revision is to the order dated 13. 1. 1998 passed by the learned Additional Civil Judge (Senior Division), Gurgaon. Though, the controversy arose in the present revision falls in very small compass but in order to properly appreciate the rival contentions in that regard, it will be appropriate to refer to the necessary facts:2. Baldev Raj Monga has filed a suit for specific performance of the agreement to sell. This suit was decreed by the learned trial Court vide judgment and decree dated 11. 6. 1997 in the following terms: