(1.) ISSUE notice to A.G. Punjab. Mr. S.S. Randhawa, DAG Punjab accepts notice on the asking of the court.
(2.) LEARNED counsel for the petitioner as well as learned DAG Punjab agree that the petition be disposed of at the motion hearing stage today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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