(1.) NOTICE to the State as well as to the complainant.
(2.) ON the asking of the Court Shri J.S. Ahlawat, Advocate accepts notice on behalf of the State and Shri Mohinder Singla, Advocate appears on behalf of the complainant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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