LAWS(P&H)-1998-1-230

TARLOCHAN SINGH Vs. DARSHAN SINGH BRAR AND ORS.

Decided On January 06, 1998
TARLOCHAN SINGH Appellant
V/S
Darshan Singh Brar And Ors. Respondents

JUDGEMENT

(1.) Issue notice to AG, Punjab.

(2.) Shri S.S. Randhawa, learned DAG, for the State of Punjab, accepts notice.

(3.) Criminal Miscellaneous is allowed.