(1.) A petition was filed under Section 27 (8) of the Wealth-tax Act, 1957, praying that the High Court may direct the Tribunal to refer the following Question of law which arose out of the order of the Tribunal :
(2.) NO referable question of law arises. The petition is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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