LAWS(P&H)-1988-10-111

BALDEV SINGH Vs. GURBACHAN SINGH & OTHERS

Decided On October 04, 1988
BALDEV SINGH Appellant
V/S
Gurbachan Singh And Others Respondents

JUDGEMENT

(1.) This revision petition is directed against an order dated 30.1.1987 passed by the learned Sub Judge Ist Class, Fazilka, by which he has allowed an application under Order 1 Rule 10 Code of Civil Procedure (for short 'the code'), filed by Baldev Singh son of Rattan Singh respondent No. 5, herein and has directed him to be impleaded as a defendant to the suit. The petitioner is the plaintiff in the suit and being aggrieved from the said order has approaches this Court by way of the present revision petition.