LAWS(P&H)-1988-8-5

COMMISSIONER OF INCOME-TAX Vs. SURINDER SUGAR STORE

Decided On August 24, 1988
COMMISSIONER OF INCOME-TAX Appellant
V/S
SURINDER SUGAR STORE Respondents

JUDGEMENT

(1.) WE are satisfied that the following question of law does arise out of the order of the Tribunal :

(2.) ACCORDINGLY, we direct the Tribunal to draw up a statement of the case and refer the aforesaid question of law to this court for its opinion.