(1.) Cm-14893-C-2014
(2.) Defendant No.2-appellant is in the regular second appeal against the concurrent finding of fact arrived at by the Courts below.
(3.) In the considered opinion of this Court, the following substantial question of law arise for determination:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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