LAWS(P&H)-2018-11-148

MAJOR NEERAJ YADAV Vs. STATE OF PUNJAB

Decided On November 06, 2018
Major Neeraj Yadav Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) CRM-39068-2018 Prayer in this application is for placing on record additional documents Annexures R1 to R6.

(2.) Application is allowed as prayed for. Annexures R1 to R6 are taken on record.

(3.) CRM-39221-2018 Prayer in this application is for placing on record additional documents (Annexure P5 to P7).