LAWS(P&H)-2018-11-104

GAURAV SINGLA Vs. STATE OF HARYANA

Decided On November 13, 2018
Gaurav Singla Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) For orders, see detailed order of even date passed in CRR No.3843 of 2016 titled as "Pawan Kumar vs State of Haryana."