(1.) Notice of motion to respondent-State in CRM-M-45068 of 2017.
(2.) At the asking of the Court, Mr. Vivek Saini, DAG Haryana accepts notice on behalf of the State.
(3.) By this common order, above said both the petitions would be disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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