REKHA AND OTHERS Vs. RAKESH AND OTHERS

JUDGEMENT

(1.) This is appeal by claimants seeking enhancement of compensation awarded by the Motor Accident Claims Tribunal, Jind (later referred to as 'the Tribunal') for death of Rajesh (later referred to as 'the deceased'), in a motor vehicle accident on 01.03.2008 with tractor bearing registration no. UP-14-S-4516 (later referred to as 'the offending vehicle').

(2.) As the only issue involved in this appeal is enhancement of compensation, detailed facts of the case are being skipped for the sake of brevity.

(3.) The Tribunal vide award dated 12.12.2009 awarded compensation of '5,76,600/- to claimants-appellants, which was computed as follows:-