(1.) Notice of motion.
(2.) Mr. Sanjay Tangri, Advocate, present in Court, accepts notice on behalf of the respondents. Copies furnished.
(3.) The facts that are required to be noticed are limited.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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