(1.) Whether the Reporters of local newspaper may be allowed to see the judgment
(2.) To be referred to the Reporter or not.
(3.) Whether the judgment should be reported in the digest
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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