LAWS(P&H)-2018-8-290

ARJAN DEV Vs. DEVINDER PAL WADHAWA

Decided On August 30, 2018
ARJAN DEV Appellant
V/S
Devinder Pal Wadhawa Respondents

JUDGEMENT

(1.) Written statement filed on behalf of respondent Nos.2 and 3 today in Court is taken on record.

(2.) The present transfer application has been filed on behalf of the plaintiff in a civil suit No.36 dtd. 20/3/2017 filed at Sangrur titled as "Arjan Dev Versus Devinder Pal Wadhawa and others" claiming the following relief:-

(3.) However, suit with regard to identical relief has been filed on behalf of defendant No.1 in the aforementioned suit being a plaintiff prior in time, i.e., civil suit No.29 dtd. 6/2/2017. The description of the same reads as under:-