REGENT COMPUTRONICS PVT. LTD.

BAL KISHAN Appellant

V/S

Chhota Ram And Another Respondents

Referred Judgements :-

NAVEEN KUMAR VS. STATE OF HARYANA [REFERRED TO]
MUKHTIAR KAUR VS. STATE OF PUNJAB [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
SUCHA SINGH VS. STATE OF HARYANA [REFERRED TO]
RAVINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
VAJRESH VENKATRAY ANVEKAR VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF RAJASTHAN VS. GIRDHARI LAL [REFERRED TO]

(1.) Delay condoned.

(2.) This appeal is by the complainant aggrieved by the acquittal recorded by the Court below.

(3.) Chhota Ram was married to Pinki in December 2004.