(1.) Deficiency in Court fee has been made good. Delay, if any is condoned.
(2.) Application is allowed. CM No. 9232-C-2013.
(3.) For the reasons stated in the application, which is duly supported by an affidavit, delay of 166 days in filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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