(1.) Cm No.21849-CII-2018
(2.) Cr No. 5242 of 2018
(3.) Thus, the provision, i.e. Order 18 Rule 3-A, is what is in issue in the present petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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