LAWS(P&H)-2018-6-49

JIWAN SINGH Vs. STATE OF PUNJAB

Decided On June 07, 2018
JIWAN SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) Crm-14326-2018

(2.) Learned State counsel has filed the custody certificate dated 5.6.2018 in Court today. The same is taken on record.

(3.) Heard.