(1.) Cm No.12285-C of 2015 For the reasons stated in the application, prayer is allowed.
(2.) The delay of 53 days in refiling the accompanying appeal is condoned.
(3.) The plaintiffs-appellants are in second appeal before this Court having remained unsuccessful in both the Courts below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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