(1.) C.M. No.8961-C of 2016 For the reasons stated in the application, delay of 9 days in filing of the appeal is condoned.
(2.) Application is allowed.
(3.) C.M. No.8962-C of 2016 For the reasons stated in the application, delay of 6 days in re-filing of the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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