LAWS(P&H)-2018-5-233

CHAHAT BHATIA Vs. GOVERNMENT MEDICAL COLLEGE & HOSPITAL

Decided On May 15, 2018
Chahat Bhatia Appellant
V/S
Government Medical College And Hospital Respondents

JUDGEMENT

(1.) Cm-7047-Cwp-2018 in

(2.) Learned counsel appearing for the UT, Chandigarh accepts notice.

(3.) By this order we will dispose of CWP Nos.8962, 9461, 11832, 11833, 12134, 12164, 12178, 12241, 12242, 12243, 11821, 12257, 12262, 12277 of 2018.