LAWS(P&H)-2018-8-147

HARYANA STAFF SELECTION COMMISSION Vs. PRIYANKA AND OTHERS

Decided On August 10, 2018
Haryana Staff Selection Commission Appellant
V/S
Priyanka And Others Respondents

JUDGEMENT

(1.) Cm No.924-LPA-2018

(2.) By this common judgment, we shall dispose of LPA Nos.362, 405 to 409, 412 to 418, 421, 425, 427, 434 to 437, 439, 442, 443, 470, 517, 571, 572, 591, 613, 918 of 2018.

(3.) Haryana Staff Selection Commission has preferred these Intra Court Appeals against judgment dated 210.2017 passed by a Single Bench of this Court, in which, the following order was passed:-