GURNEK SINGH Vs. SURJIT KAUR AND OTHERS

JUDGEMENT

(1.) C M-12259-C-2015

(2.) Application is under Order 41 Rule 27 for proving the report submitted by the Local Commissioner after demarcating the land on 05. 10. 201 The application would be discussed while dealing with the main appeal.

(3.) Plaintiff-Appellant-Gurnek Singh is in regular second appeal against the concurrent finding of fact arrived at by the Courts below.