(1.) Cm No. 6226-CII of 2018
(2.) Application is allowed. By the consent of parties the main case is taken up on board today itself.
(3.) This petition has been filed against the concurrent judgments of the courts below allowing an eviction petition of the respondents landlord.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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